SR.SEPHY Vs. CBI

Referred Judgements :-

D.K. BASU VS. STATE OF WEST BENGAL [REFERRED TO]
ELECTION COMMISSION INDIA VS. UNION OF INDIA [REFERRED TO]
LT COL KHAJOOR SINGH VS. UNION OF INDIA [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
SUN II BATRA II VS. DELHI ADMINISTRATION [REFERRED TO]
FRANCIS CORALIE MULLIN VS. ADMINISTRATOR UNION TERRITORY OF DELHI [REFERRED TO]
SANJEEV COKE MANUFACTURING COMPANY BHARAT COKING COAL LIMITED VS. BHARAT COKING COAL LTD:SANJEEV COKE MANUFACTURING COMPANY [REFERRED TO]
NILABATI BEHERA ALIAS LAUTA BEHERA VS. STATE OF ORISSA [REFERRED TO]
STATE OF ANDHRA PRADESH VS. CHALLA RAMKRISHNA REDDY [REFERRED TO]
AKHTARI BI VS. STATE OF MADHYA PRADESH [REFERRED TO]
KUSUM INGOTS AND ALLOYS LIMITED VS. UNION OF INDIA [REFERRED TO]
NATIONAL INSTITUTE OF MENTAL HEALTH and NEURO SCIENCES VS. C PARAMESHWARA [REFERRED TO]
SELVI VS. STATE OF KARNATAKA [REFERRED TO]
LILLU ALIAS RAJESH VS. STATE OF HARYANA [REFERRED TO]
COMMON CAUSE (A REGD. SOCIETY) VS. UNION OF INDIA AND ANOTHER [REFERRED TO]
NAVTEJ SINGH JOHAR VS. UNION OF INDIA THR SECRETARY MINISTRY OF LAW AND JUSTICE [REFERRED TO]
S. NAMBI NARAYANAN VS. SIBY MATHEWS & OTHERS ETC. [REFERRED TO]
ACCUSED X VS. STATE OF MAHARASHTRA [REFERRED TO]