(1.) This is an application under Sec. 151 CPC on behalf of the petitioner seeking exemption from filing certified/typed copies of dim annexures/all annexures.
(2.) Allowed, subject to just exceptions.
(3.) Application is disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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