(1.) Exemption allowed, subject to all just exceptions.
(2.) The application stands disposed of.
(3.) This is an application filed by the appellant seeking condonation of delay of 52 days in filing the appeal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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