LAWS(DLH)-2023-10-148

MODICARE LIMITED Vs. MAA ADISHAKTI MULTI TRADE ENTERPRISES

Decided On October 13, 2023
Modicare Limited Appellant
V/S
Maa Adishakti Multi Trade Enterprises Respondents

JUDGEMENT

(1.) This hearing has been done through hybrid mode.

(2.) The Plaintiff-Modicare Ltd. has filed the present suit against four Defendants-Defendant No. 1- Maa Adishakti Multi Trade Enterprises, Defendant No. 2-Mr. Sibhu Ram Sahu, Defendant No. 3- Hawaiian Herbals and Defendant No. 4-Tonga Herbs Ltd.

(3.) The Plaintiff's case is that it manufactures, markets and sells a large number of FMCG products, including food processing products, agricultural chemicals, personal care, nutraceuticals and health care products.