LAWS(DLH)-2023-1-354

MANJEET SINGH Vs. GURU HARKRISHAN PUBLIC SCHOOL

Decided On January 16, 2023
MANJEET SINGH Appellant
V/S
GURU HARKRISHAN PUBLIC SCHOOL Respondents

JUDGEMENT

(1.) Allowed, subject to all just exceptions.

(2.) Application stands disposed of. W.P.(C) 451/2023

(3.) Present writ petition has been filed seeking the following reliefs:-