(1.) Admit.
(2.) List the present revision petition in due course in the category of 'Regulars' as per the year of its seniority.
(3.) Trial court record be requisitioned in the digitalized form.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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