(1.) Allowed, subject to just exceptions.
(2.) The application is disposed of.
(3.) Vide the present application, the applicant/appellant seeks condonation of 23 days' delay in filing the present appeal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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