(1.) Present application seeks to introduce amendments in the plaint, noted hereinafter :-
(2.) Given that above changes are formal in nature, the present application is allowed. Amended plaint accompanying the application, is taken on record.
(3.) Disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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