LAWS(DLH)-2023-1-323

CHOUDHARY RAJVEER JAISWAL Vs. RAM KUMAR ROY

Decided On January 27, 2023
Choudhary Rajveer Jaiswal Appellant
V/S
RAM KUMAR ROY Respondents

JUDGEMENT

(1.) This is an application seeking exemption from filing certified copies of the annexures. CM APPL. 4070/2023 (Exemption from filing certified copies of annexures)

(2.) Exemption is allowed, subject to all just exceptions.

(3.) Application stands disposed of.