SUBWAY IP LLC Vs. NFINITY FOOD

Referred Judgements :-

FRUIT OF THE LOOM,INC. VS. GIROUARD [REFERRED TO]
SLAZENGER AND SONS VS. FELTHAM AND CO. [REFERRED TO]
MR SUBMARINE LTD VS. BIKAS [REFERRED TO]
MR SUBMARINE LTD VS. EMMA FOODS [REFERRED TO]
MR SUBMARINE VS. HARALAMBOS VOULTSOS [REFERRED TO]
J.R. KAPOOR VS. MICRONIX INDIA [REFERRED TO]
MOTORPRESSE INTERNATIONAL VERLAGSGESELISCHAFT HOLDING MBH AND CO. VS. MISTRALE PUBLISHING PVT LTD [REFERRED TO]
SCHERING CORPORATION VS. ALKEM LABORATORIES LTD [REFERRED TO]
STIEFEL LABORATARIES VS. AJANTA PHARMA LTD. [REFERRED TO]
F HOFFMANN LA ROCHE AND COMPANY LIMITED VS. GEOFFREY MANNER AND CO PRIVATE LIMITED [REFERRED TO]
RUSTON AND HORNSBY LIMITED VS. ZAMINDARA ENGINEERING CO [REFERRED TO]
PARLE PRODUCTS PRIVATE LIMITED VS. J P AND CO MYSORE [REFERRED TO]
ONKAR NATH VS. DELHI ADMINISTRATION [REFERRED TO]
MIDAS HYGIENE INDUSTRIES PRIVATE LIMITED VS. SUDHIR BHATIA [REFERRED TO]
ASTRAZENECA UK LTD VS. ORCHID CHEMICALS AND PHARMACEUTICALS LTD [REFERRED TO]
M/S. SOUTH INDIA BEVERAGES PVT. LTD. VS. GENERAL MILLS MARKETING INC. & ANOTHER [REFERRED TO]
BIGTREE ENTERTAINMENT PVT LTD VS. BRAIN SEED SPORTAINMENT PVT LTD & ANR. [REFERRED TO]