CHIRAG KHANDAL Vs. EQUESTRIAN FEDERATION OF INDIA

JUDGEMENT

(1.) Vide this common judgement, this Court intends to adjudicate and dispose of following batch of Petitions that are based on common facts and deals with common questions of law: -

(2.) In order to have a better understanding of the case at hand, at the outset, it is important to examine the nature of Equestrian Sports.

(3.) The Equestrian sports consist of horses being used as a part of the game and the skill of the rider to control his horse is integral to the result amongst other things. Hence, the horse-rider combination is fundamental to all the disciplines of Equestrian Sports.