LAWS(DLH)-2023-1-303

INDRAJ Vs. GOVT. OF NCT OF DELHI

Decided On January 19, 2023
INDRAJ Appellant
V/S
GOVT. OF NCT OF DELHI Respondents

JUDGEMENT

(1.) This is an application under Sec. 151 CPC seeking exemption from filing certified/typed copy of documents.

(2.) Allowed, subject to just exceptions.

(3.) Application is disposed of. W.P.(C) 657/2023