(1.) Allowed, subject to all just exceptions.
(2.) The application is disposed of. W.P.(C) 974/2023
(3.) With the consent of the counsel for the parties, the present petition has been taken up for consideration today.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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