LAWS(DLH)-2023-2-149

P.M. SOMAIAH Vs. UNION OF INDIA

Decided On February 14, 2023
P.M. Somaiah Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) Vide these petitions, petitioners are seeking following relief(s):

(2.) Vide this petition, petitioners are seeking following relief(s):

(3.) Since the issue(s) raised in these petitions are same, therefore, these petitions are heard together and are being disposed of by this common order.