LAWS(DLH)-2023-11-28

NTPC LTD. Vs. PANKAJ KUMAR

Decided On November 07, 2023
Ntpc Ltd. Appellant
V/S
PANKAJ KUMAR Respondents

JUDGEMENT

(1.) The present Application under Order XXIII Rule 1 read with Sec. 151 of the Code of Civil Procedure, 1908 has been filed on behalf of the applicant/plaintiff seeking disposal of the present Suit.

(2.) Issue notice.

(3.) Mr. Om Prakash, learned counsel for the non-applicant/defendant Nos. 1 to 4, accepts notice.