LAWS(DLH)-2023-1-146

INSP/GD JITENDER SINGH Vs. UNION OF INDIA

Decided On January 17, 2023
Insp/Gd Jitender Singh Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) Allowed, subject to all just exceptions.

(2.) The application is accordingly disposed of.

(3.) Vide the present petition, petitioner prays as under: