LAWS(DLH)-2023-1-126

JANE KAUSHIK Vs. LIEUTENANT GOVERNOR, NCT OF DELHI

Decided On January 20, 2023
Jane Kaushik Appellant
V/S
Lieutenant Governor, Nct Of Delhi Respondents

JUDGEMENT

(1.) This hearing has been done through hybrid mode.

(2.) The Petitioner - Jane Kaushik is a 28 year old Indian citizen, and is a transgender person residing in Delhi. She is a highly qualified individual, holding degrees in B.A. (General), Masters in Arts (M.A.) (Political Science), Bachelor of Education (B.Ed.), as well as a two-year diploma in Nursery Teacher Training ('NTT'), which is also called Early Childhood Care and education ('ECCE'). Since 2019, the Petitioner has been looking for employment in government schools in Delhi.

(3.) The present petition raises an important issue in respect of recognition of transgender persons and their rights for employment and recruitments in state departments, schools etc., under the GNCTD. The Petitioner has filed this petition seeking the following prayers: