REGENT COMPUTRONICS PVT. LTD.

Indiwar Parijat Appellant

V/S

NATIONAL INSURANCE COMPANY LTD Respondents

Referred Judgements :-

T V JOSE VS. CHACKO P M ALIAS THANKACHAN [REFERRED TO]
ISHWAR CHANDRA VS. ORIENTAL INSURANCE CO LTD [REFERRED TO]
JAWAHAR SINGH VS. BALA JAIN [REFERRED TO]
HDFC BANK LTD VS. KUMARI RESHMA [REFERRED TO]
NAVEEN KUMAR VS. VIJAY KUMAR AND ORS [REFERRED TO]

(1.) This is an application seeking condonation of 75 days delay in filing the appeal.

(2.) For the reasons stated in the application, the delay is condoned and the application is allowed.

(3.) This is an application seeking condonation of 114 days delay in filing the appeal.