LAWS(DLH)-2023-3-164

UBA REALTECH PRIVATE LIMITED Vs. ICICI BANK LIMITED

Decided On March 03, 2023
Uba Realtech Private Limited Appellant
V/S
ICICI BANK LIMITED Respondents

JUDGEMENT

(1.) Allowed, subject to all just exceptions.

(2.) The application stands disposed off. W.P.(C) 2743/2023 and CM APPLs. 10574/2023

(3.) Issue notice.