(1.) Both the writ petitions are heard together and being decided by this common judgment.
(2.) The substantive prayers made in the W.P.(C) 12078 of 2018 read as under:-
(3.) The substantive prayers made in the W.P.(C) 2958 of 2021 read as under:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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