LAWS(DLH)-2023-1-99

RAKESH KISHORE Vs. CHIEF FIRE OFFICER

Decided On January 18, 2023
RAKESH KISHORE Appellant
V/S
CHIEF FIRE OFFICER Respondents

JUDGEMENT

(1.) This hearing has been done through hybrid mode.

(2.) The present petition has been filed on behalf of the Petitioner - Dr. Rakesh Kishore seeking directions to the Respondent No. 2 " Registrar, Cooperative Societies, Delhi to initiate action against Respondent Nos.3 to 7.

(3.) The Petitioner is a resident of River View Apartments which is run by the Arur Cooperative Group Housing Society in Mayur Vihar-I, Extension, Delhi-110091 (hereinafter, "Arur Society"). He was president of Arur Society for three years between 2/12/2018 to 1/12/2021.