LAWS(DLH)-2023-7-271

ABHISHEK BOINPALLY Vs. DIRECTORATE OF ENFORCEMENT

Decided On July 03, 2023
Abhishek Boinpally Appellant
V/S
DIRECTORATE OF ENFORCEMENT Respondents

JUDGEMENT

(1.) The present order shall dispose of the bail application no. 906/2023 of Abhishek Boinpally titled as "Abhishek Boinpally vs Directorate of Enforcement". The bail applications filed by petitioner Abhishek Boinpally was dismissed by the learned Special Judge, PC Act , CBI-09 vide order dtd. 16/2/2023.

(2.) Briefly the facts as stated by Enforcement Directorate are as under:

(3.) The role of the Petitioner has been discussed in detail in the complaint filed by ED and is not been discussed here for the sake of brevity.