REGENT COMPUTRONICS PVT. LTD.

GLAXO GROUP LIMITED Appellant

V/S

Maiden Pharmaceuticals Limited Respondents

Referred Judgements :-

EXPRESS BOTTLERS SERVICES PVT. LTD. V. PEPSI INC. [REFERRED TO]
NATIONAL BELL CO GUPTA INDUSTRIAL CORPORATION VS. METAL GOODS MFG CO PRIVATE LIMITED:METAL GOODS MFG CO PRIVATE LIMITED [REFERRED TO]
LAXMIKANT V PATEL VS. CHETANBHAT SHAH [REFERRED TO]
MIDAS HYGIENE INDUSTRIES PRIVATE LIMITED VS. SUDHIR BHATIA [REFERRED TO]
REDDYS LABORATORIES LTD VS. REDDY PHARMACEUTICALS LIMITED [REFERRED TO]
ASTRAZENECA UK LTD VS. ORCHID CHEMICALS AND PHARMACEUTICALS LTD [REFERRED TO]
PANKAJ GOEL VS. DABUR INDIA LTD [REFERRED TO]
SCHERING CORPORATION VS. ALKEM LABORATORIES LTD [REFERRED TO]
SUN PHARMACEUTICAL INDUSTRIES LTD. VS. ANGLO FRENCH DRUGS AND INDUSTRIES LTD. [REFERRED TO]

JUDGEMENT

(1.) The plaintiff asserts the marks BETNESOL and BETNOVATE, which stand registered under the Trade Marks Act, 1999 in its favour with effect from 21/2/1961 and 5/12/1963 respectively.

(2.) The plaintiff alleges that the defendant, by using the marks BETASON, BETNOMAID and MEDNOVATE, is infringing the aforesaid registered trademarks of the plaintiff, within the meaning of Sec. 29(2)(b) of the Trade Marks Act.

(3.) The active pharmaceutical ingredient (API) in all these five products, it may be noted is betamethasone. BETNESOL contains betamethasone alone, whereas BETASON, BETNOVATE, BETNOMAID and MEDNOVATE contain betamethasone with neomycin. Betamethasone is a corticosteroid.

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GLAXO GROUP LIMITED Vs. MAIDEN PHARMACEUTICALS LIMITED

Referred Judgements :-

JUDGEMENT

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