STAFF SELECTION COMMISSION Vs. AJAY KUMAR

JUDGEMENT

(1.) The challenge in these petitions is to an order dated July 7, 2023 passed by the Central Administrative Tribunal ('Tribunal', for short) which includes the OA Nos. 1691/2022 and 1975/2022 whereby the Tribunal while deciding the interim prayer of the respondents has in Para 6 directed as under:

(2.) Suffice to state, this Court has decided a batch of two petitions on September 12, 2023 being W.P.(C) 11961/2023 titled as Staff Selection Commission and Ors. V. Balkar Mor and Ors. and W.P.(C) 11975/2023, titled as Staff Selection Commission and Ors v. Ritik Chahal and Ors., wherein the following order has been passed:

(3.) For parity of reasons, these writ petitions are also disposed of setting aside the order dated July 7, 2023.