AMIT CHAKRABORTY Vs. STATE

Referred Judgements :-

AYYA ALIAS AYUB VS. STATE OF UTTAR PRADESH [REFERRED TO]
K M ABDULLA KUNHI AND B L ABDUL KHADER VS. UNION OF INDIA STATE OF KARNATAKA [REFERRED TO]
STATE OF PUNJAB VS. BALDEV SINGH [REFERRED TO]
K D SHARMA VS. STEEL AUTHORITY OF INDIA LTD [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE VS. SRIKUMAR AGENCIES [REFERRED TO]
GOAN REAL ESTATE AND CONSTRUCTION LTD VS. UNION OF INDIA [REFERRED TO]
MOTI LAL SONGARA VS. PREM PRAKASH @ PAPPU [REFERRED TO]