LAWS(DLH)-2023-2-166

ROHIT KUMAR Vs. UNION OF INDIA

Decided On February 23, 2023
ROHIT KUMAR Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) This hearing has been done through hybrid mode.

(2.) The matter has been circulated in the typed supplementary list and taken up for hearing at 5.30 pm.

(3.) This petition has been filed by Petitioner No.1- Mr. Rohit Kumar, S/o Mr. Surender Singh and Petitioner No.2- Mr. Narender S/o Mr. Hoshiyar Singh, who are both Kabaddi players, who were selected for the preparation of Junior World Championship (Boys) which is scheduled to commence on 26/2/2023 at Urmia, Iran.