LAWS(DLH)-2023-1-183

MAGPIE GLOBAL PVT. LTD. Vs. UNION OF INDIA

Decided On January 25, 2023
Magpie Global Pvt. Ltd. Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) Exemption is allowed, subject to all just exceptions.

(2.) The application is disposed of. W.P.(C) 760/2023

(3.) The petitioner has filed the present petition, inter alia, praying as under: