(1.) This hearing has been done through hybrid mode. CAV 221/2023
(2.) The caveat is discharged, as the caveator has appeared. CM APPLs. 21458-60/2023
(3.) Allowed, subject to all just exceptions. Applications are disposed. CM (M) 689/2023 & CM APPL. 21457/2023
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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