NOVAMAX INDUSTRIES LLP Vs. PREM APPLIANCES

JUDGEMENT

(1.) The plaintiff is the registered proprietor of Design Nos. 322384- 001, 322384-002, 323421-001, 330044-004, 330044-002 and 331964- 001, under which design it manufactures and sells air coolers.

(2.) The present suit is concerned with Design No. 322384-002 (hereinafter referred to as -the suit design?), granted to the plaintiff on 9/10/2019.

(3.) The plaintiff's case is that the -NOVA? range of coolers manufactured and sold by Defendant 1 infringes the suit design, in which the plaintiff has a valid and subsisting registration.