LAWS(DLH)-2023-1-60

STAR INDIA PVT LTD Vs. DIRECTOR VIKKI CHOUDHRY

Decided On January 13, 2023
STAR INDIA PVT LTD Appellant
V/S
Director Vikki Choudhry Respondents

JUDGEMENT

(1.) Petitioner through this petition had sought directions against the respondent nos. 1 and 2 for taking action against the alleged illegal action of respondent nos. 3 and 4.

(2.) Petitioner No. 2 - Mr. Vikki Choudhry was a majority shareholder in petitioner No. 1 and was also its Director and Authorized Representative. Mr. Vikki Choudhry, who is connected through VC submits that the company petitioner no. 1 has been stuck off the records of the Registrar of Companies.

(3.) Petitioner No. 2, respondent no. 3 and 4 were referred to mediation and mediation settlement dtd. 13/11/2022 has been entered into. Copy of the settlement has been placed on record of W.P. (Crl.) 2311/2017.