(1.) The dispute between the parties stands settled.
(2.) A joint application (I.A. 20004/2023) under Order XXIII Rule 3 of the CPC has also been filed by the parties.
(3.) The terms of Settlement Agreement as set out in this application reads thus:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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