KIRAN KUMAR Vs. UNION OF INDIA

JUDGEMENT

(1.) Vide Notification No. 1114/G-4/Genl.-I/DHC dtd. 12/4/2023, this Court declared Holiday on 14/4/2023 on account of birthday of Dr. B.R. Ambedkar, the matters listed on 14/4/2023 are being taken up today i.e., 17/4/2023.

(2.) Learned counsel on behalf of the petitioner submits that the prayer sought in the present petition has already been satisfied by the respondents. Thus, the present petition has become infructuous.

(3.) Accordingly, the present petition is dismissed being infructuous.