LAWS(DLH)-2023-3-162

DORE REALTORS PRIVATE LIMITED Vs. ICICI BANK

Decided On March 03, 2023
Dore Realtors Private Limited Appellant
V/S
ICICI BANK Respondents

JUDGEMENT

(1.) Allowed, subject to all just exceptions.

(2.) The application stands disposed off. W.P.(C) 2758/2023 & CM APPL. 10602/2023

(3.) Issue notice.