SAURABH SHARMA Vs. STATE

JUDGEMENT

(1.) The present petition has been filed under Sec. 439 of the Code of Criminal Procedure, 1973 seeking regular bail in connection with FIR No. 188/2022 under Ss. 302/307/34 IPC registered at PS Paharganj.

(2.) Vide order dtd. 12/5/2023, notice was issued in the bail application of the petitioner and the State was directed to file a status report. The State has filed a status report dtd. 3/7/2023.

(3.) The case of the prosecution as borne out from the chargesheet is that on 1/3/2022, information vide DD No. 45A was received at the police station that a knife stabbing incident has taken place behind KG Hotel, Paharganj. On receipt of the above information, police staff reached at the spot i.e. Fitness Hub Gym, 1663-64, Main Bazar, Chuna Mandi, behind KG Palace Hotel, Pahar Ganj. After inspection, blood spots were found inside the said Gym and in the street outside the gym.