AKHTAR Vs. SUMAN JAIN

Referred Judgements :-

CELEBI DELHI CARGO TERMINAL MANAGEMENT INDIA PVT. LTD. VS. ARYAN CARGO EXPRESS PVT. LTD. [REFERRED TO]
N. RADHAKRISHNAN VS. M/S MAESTRO ENGINEERS [REFERRED TO]
GAYA ELECTRIC SUPPLY COMPANY LIMITED VS. STATE OF BIHAR [REFERRED TO]
ABDUL KADIR SHAMSUDDIN BUBERE VS. MADHAV PRABHAKAR OAK [REFERRED TO]
HARYANA TELECOM LIMITED VS. STERLITE INDUSTRIES INDIA LIMITED [REFERRED TO]
P ANAND GAJAPATHI RAJU VS. P V G RAJU DEAD [REFERRED TO]
SUKANYA HOLDING PRIVATE LIMITED VS. JAYESH H PANDYA [REFERRED TO]
AGRI GOLD EXIMS LTD VS. SRI LAKSHMI KNITS AND WOVENS [REFERRED TO]
INDIA HOUSEHOLD AND HEALTHCARE LTD VS. L G HOUSEHOLD AND HEALTHCARE LTD [REFERRED TO]
M R ENGINEERS AND CONTRACTORS PVT LTD VS. SOM DATT BUILDERS LTD [REFERRED TO]
BRANCH MANAGER MAGMA LEASING AND FINANCE LIMITED VS. POTLURI MADHAVILATA [REFERRED TO]
BOOZ ALLEN AND HAMILTON INC VS. SBI HOME FINANCE LTD [REFERRED TO]
PREM SAGAR KHANNA VS. RAVI KHANNA [REFERRED TO]
NAVIN KUMAR VS. STANDARD RESTAURANT [REFERRED TO]
A K JAJU VS. AVNI KUMAR [REFERRED TO]
SHUKARAN DEVI VS. OM PRAKASH JAIN [REFERRED TO]
ALANKAR GLOBLE PVT LTD VS. DINESH KUMAR MATHUR [REFERRED TO]
RAJ BABOO NISCHAL VS. AJAY KUMAR VERMA [REFERRED TO]
OVAL INVESTMENT P LTD VS. INDIABULLS FINANCIAL SERVICE LTD [REFERRED TO]
VIRENDER SINGAL VS. DELH EXPRESS TRAVELS PVT LTD [REFERRED TO]
BOMBAY GAS COMPANY LIMITED VS. PARMESHWAR MITTAL [REFERRED TO]