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LAWS(DLH)-2013-5-440
TIMKEN COMPANY Vs. TIMKEN SERVICES PRIVATE LTD.
Decided On May 30, 2013
Timken Company
Appellant
V/S
Timken Services Private Ltd.
Respondents
Referred Judgements :-
WANDER LTD. V. ANTOX INDIA (P) LTD.
[REFERRED TO]
HARRIDS LTD. V. HARRODIAN SCHOOL LTD.
[REFERRED TO]
VEERUMAL PRAVEEN KUMAR V. NEEDLE INDUSTRIES (INDIA) LTD.
[REFERRED TO]
DAIMLER BENZ A.G. V. HYBO HINDUSTAN (MERCEDES BENZ)
[REFERRED TO]
CORN PRODUCTS REFINING CO VS. SHANGRILA FOOD PRODUCTS LIMITED
[REFERRED TO]
AMRITDHARA PHARMACY VS. SATYA DEO GUPTA
[REFERRED TO]
KAVIRAJ PANDIT DURGA DUTT SHARMA IN BOTH THE APPEALS VS. NAVARATNA PHARMACEUTICAL LABORATORIES IN BOTH THE APPEALS
[REFERRED TO]
NATIONAL BELL CO GUPTA INDUSTRIAL CORPORATION VS. METAL GOODS MFG CO PRIVATE LIMITED:METAL GOODS MFG CO PRIVATE LIMITED
[REFERRED TO]
AMERICAN HOME PRODUCTS CORPORATION VS. MAC LABORATORIES PRIVATE LIMITED AND ANOTHLER
[REFERRED TO]
POWER CONTROL APPLIANCES SUMEET RESEARCH AND HOLDINGS VS. SUMEET MACHINES PRIVATE LIMITED :SUMEET MACHINES
[REFERRED TO]
VISHNUDAS TRADING AS VISHNUDAS KISHENDAS VS. VAZIR SULTAN TOBACCO CO LTD
[REFERRED TO]
VISHNUDAS TRADING AS VISHNUDAS KISHENDAS VS. VAZIR SULTAN TOBACCO CO LTD
[REFERRED TO]
BENGAL WATERPROOF LIMITED VS. BOMBAY WATERPROOF MANUFACTURING COMPANY
[REFERRED TO]
MAHENDRA AND MAHENDRA PAPER MILLS LIMITED VS. MAHINDRA AND MAHINDRA LIMITED
[REFERRED TO]
LAXMIKANT V PATEL VS. CHETANBHAT SHAH
[REFERRED TO]
MIDAS HYGIENE INDUSTRIES PRIVATE LIMITED VS. SUDHIR BHATIA
[REFERRED TO]
MILMENT OFTHO INDUSTRIES VS. ALLERGAN INC
[REFERRED TO]
RAMDEV FOOD PRODUCTS PVT LTD VS. ARVINDBHAI RAMBHAI PATEL
[REFERRED TO]
KHODAY DISTILLERIES LIMITED VS. SCOTCH WHISKY ASSOCIATION
[REFERRED TO]
KHODAY DISTILLERIES LIMITED VS. SCOTCH WHISKY ASSOCIATION
[REFERRED TO]
SWARAN SINGH VS. USHA INDUSTRIES INDIA NEW DELHI
[REFERRED TO]
INDUSTAN PENCILS PRIVATE LIMITED VS. INDIA STATIONERY PRODUCTS CO
[REFERRED TO]
DAIMLER BENZ AKTI VS. HYDO HINDUSTAN
[REFERRED TO]
N R DONGRE VS. WHIRLPOOL CORP
[REFERRED TO]
N R DONGRE VS. WHIRLPOOL CORP
[REFERRED TO]
MONTARI OVERSEAS LIMITED VS. MONTARI INDUSTRIES LIMITED
[REFERRED TO]
AKTIEBOLAGET SKF VS. RAJESH ENGINEERING CORPORATION
[REFERRED TO]
PROCTER AND GAMBLE COMPANY VS. SATISH PATEL
[REFERRED TO]
REVLON INC VS. SARITA MANUFACTURING COMPANY
[REFERRED TO]
CIBA GEIGY LIMITED VS. SURINDER SINGH
[REFERRED TO]
ALFRED DUNHILL LIMITED VS. KARTAR SINGH MAKKAR
[REFERRED TO]
PUNJAB TRACTORS LIMITED VS. PRAMOD KUMAR GARG
[REFERRED TO]
JOLEN INC VS. DOCTOR AND COMPANY
[REFERRED TO]
JOLEN INC VS. DOCTOR AND COMPANY
[REFERRED TO]
HONDA MOTORS COMPANY LIMITED VS. CHARANJIT SINGH
[REFERRED TO]
HONDA MOTORS COMPANY LIMITED VS. CHARANJIT SINGH
[REFERRED TO]
SONA SPICES PVT LTD VS. SOONGACHI TEA INDUSTRIES PVT LTD
[REFERRED TO]
INTEL CORPORATION VS. ANIL HADA
[REFERRED TO]
ANSUL INDUSTRIES VS. SHIVA TOBACCO COMPANY
[REFERRED TO]
CANON KABUSHIKI KAISHA VS. B MAHAJAN
[REFERRED TO]
ATLAS CYCLES HARYANA LTD VS. ATLAS PRODUCTS PVT LTD
[REFERRED TO]
MICOLUBE INDIA LTD VS. MAGGON AUTO CENTRE
[REFERRED TO]
BRITANNIA INDUSTRIES LTD VS. CREMICA AGRO FOODS LTD
[REFERRED TO]
HAMDARD NATIONAL FOUNDATION VS. ABDUL JALIL
[REFERRED TO]
BIHAR TUBES LTD VS. GARG ISPAT LTD
[REFERRED TO]
FOODWORLD VS. FOODWORLD HOSPITALITY PVT LTD
[REFERRED TO]
OZONE SPA PVT LTD VS. OZONE CLUB
[REFERRED TO]
TOYOTA JIDOSHA KABUSHIKI KAISHA VS. DEEPAK MANGAL
[REFERRED TO]
KSB AKTIENGESELLSCHAFT VS. KSB GLOBAL LIMITED
[REFERRED TO]
LT FOODS LIMITED VS. SULSON OVERSEAS PVT LTD
[REFERRED TO]
BATA INDIA LTD VS. PYARE LAL and CO
[REFERRED TO]
FIRST COMPUTERS FORMERLY KNOWN AS BRILLIANTS COMPUTER CENTRE VS. A GURUPRASAD
[REFERRED TO]
KIRLOSKAR DIESEL RECON PRIVATE LIMITED VS. KIRLOSKAR PROPRIETARY LIMITED
[REFERRED TO]
ESSEL PACKAGING LIMITED VS. ESSEL TEA EXPORTS LIMITED
[REFERRED TO]
WINTHROP PRODUCTS INC VS. EUPHARMA LABORATORIES LTD
[REFERRED TO]
LUPIN LABORATORIES VS. JAIN PRODUCTS
[REFERRED TO]
BANGA WATCH COMPANY VS. N V PHILLIPHSEINDHOVENHOLLAND
[REFERRED TO]
VARDHMAN PROPERTIES LTD VS. VARDHMAN DEVELOPERS
[REFERRED TO]
BEIERSDORF A.G. VS. AJAY SUKHWANI
[REFERRED TO]
BEIERSDORF A.G. VS. AJAY SUKHWANI
[REFERRED TO]
MARC ENTERPRISES PVT. LTD. VS. FIVE STAR ELECTRICALS
[REFERRED TO]
JUDGEMENT
(1.) IA No.21/2010
(2.) Plaintiff's case
(3.) Defendant's case
Click here to view full judgment.