SHIVANI SHARMA Vs. RAM CHANDER

Referred Judgements :-

LORD DENNING IN JONES V. NATIONAL BOARD [REFERRED TO]
JENNISON V. BAKER [REFERRED TO]
FAKKIRAPPA VS. YALLAWWA AND ANR. [REFERRED TO]
JAMATRAJ KEWALJI GOVANI VS. STATE OF MAHARASHTRA [REFERRED TO]
RAM CHANDER VS. STATE OF HARYANA [REFERRED TO]
MOHANLALSHAMJISONI VS. UNION OF INDIA [REFERRED TO]
R D HATTANGADI VS. PEST CONTROL INDIA PRIVATE LIMITED [REFERRED TO]
STATE OF RAJASTHAN VS. ANI ALIAS HANIF [REFERRED TO]
PARAS YADAV VS. STATE OF BIHAR [REFERRED TO]
RAJENDRA PRASAD VS. NARCOTIC CELL [REFERRED TO]
COMMON CAUSE A REGISTERED SOCIETY VS. UNION OF INDIA [REFERRED TO]
NAGAPPA VS. GURUDAYAL SINGH [REFERRED TO]
DIVISIONAL CONTROLLER KSRTC VS. MAHADEVA SHETTY [REFERRED TO]
SHAKILA ABDUL GAFAR KHAN VS. VASANT RAGHUNATH DHOBLE [REFERRED TO]
ZAHIRA HABIBULLA H SHEIKH VS. STATE OF GUJARAT [REFERRED TO]
NIZAM INSTITUTE OF MADICAL SCIENCES VS. PRASANTH S CHANANKA [REFERRED TO]
JAI PRAKASH VS. NATIONAL INSURANCE CO LTD [REFERRED TO]
RITESH TEWARI VS. STATE OF UP [REFERRED TO]
ARVIND KUMAR MISHRA VS. NEW INDIA ASSURANCE CO LTD [REFERRED TO]
RAJ KUMAR VS. AJAY KUMAR [REFERRED TO]
SRI KUMARESH VS. DIVL MANAGER NATIONAL INSURANCE CO LTD [REFERRED TO]
SRI RAMACHANDRAPPA VS. MANAGER ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED [REFERRED TO]
LAXMAN ALIAS LAXMAN MOURYA VS. DIVISIONAL MANAGER [REFERRED TO]
KAVITA VS. DEEPAK [REFERRED TO]
B N KUMAR VS. DELHI TRANSPORT CORPORATION [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. VIJAY KUMAR MITTAL [REFERRED TO]
SOMARI DEVI VS. RAGWAR SINGH [REFERRED TO]
SESSIONS JUDGE NELLORE REFERRING OFFICER VS. INTHA RAMANA REDDY [REFERRED TO]
IRANNA VS. MOHAMMADALI KHADARSAB MULLA [REFERRED TO]
K SHANKAR VS. PALLAVAN TRANSPORT CORPORATION LTD [REFERRED TO]
GOP RAMCHANDANI VS. ONKAR SINGH [REFERRED TO]
BHAGWAN SINGH MEENA VS. JAI KISHAN TIWARI [REFERRED TO]
M. JAGANATHAN VS. PALLAVAN TRANSPORT CORPORATION LTD. [REFERRED TO]