COMMISSIONER OF INCOME TAX Vs. BHARTI HEXACOM LTD

Referred Judgements :-

TILLY V. WALES (INSPECTOR OF TAXES) [REFERRED TO]
MOHAN MEAKIN BREWERIES LTD. VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
ASSAM BENGAL CEMENT CO LIMITED VS. COMMR OF INCOME TAX WEST BENGAL [REFERRED TO]
MEMBER FOR THE BOARD OF AGRICULTURAL INCOME TAX, ASSAM VS. STATE OF ASSAM [REFERRED TO]
PINGLE INDUSTRIES LIMITED SECUNDERABAD VS. COMMISSIONER OF INCOME TAX HYDERABAD [REFERRED TO]
COMMISSIONER OF INCOME TAX MADRAS VS. P M MUTHURAMAN CHETTIAR [REFERRED TO]
COMMISSIONER OF INCOME TAX U P VS. MAHESHWARI DEVI JUTE MILLS LTD [REFERRED TO]
GOTAN LIME SYNDICATE VS. COMMISSIONER OF INCOME TAX RAJASTHAN AND DELHI [REFERRED TO]
M A JABBAR VS. COMMISSIONER OF INCOME TAX ANDHRA PRADESH [REFERRED TO]
LAKSHMIJI SUGAR MILLS GO VS. COMMISSIONER OF INCOME TAX NEW DELHI [REFERRED TO]
SETH MOOLGHAND SUGANCHAND VS. COMMISSIONER OF INCOME TAX DELHI [REFERRED TO]
EMPIRE JUTE COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
L B SUGAR FACTORY AND OIL MILLS PRIVATE LIMITED PILIBHIT VS. COMMISSIONER OF INCOME TAX U P LUCKNOW [REFERRED TO]
COMMISSIONER OF INCOME TAX BOMBAY VS. BOMBAY BURMAH TRADING CORPN BOMBAY [REFERRED TO]
COMMISSIONER OF INCOME TAX BOMBAY CIT 1 BOMBAY VS. ASSOCIATED CEMENT COMPANIES LTD [REFERRED TO]
ALEMBIC CHEMICAL WORKS COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX GUJARAT [REFERRED TO]
JONAS WOODHEAD AND SONS LIMITED MADRAS JONAS WOODHEAD AND SONS LIMITED MADRAS VS. COMMISSIONER OF INCOME TAX MADRAS:COMMISSIONER OF INCOME TAX TAMIL NADU III MADRAS [REFERRED TO]
SOUTHERN SWITCH GEAR LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX T N II MADRAS VS. MADRAS AUTO SERVICE PRIVATE LIMITED [REFERRED TO]
ADITYA MINERALS PRIVATE LIMITED VS. COMMISSIONER OF INCOME TAX ANDHRA PRADESH [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. J K SYNTHETICS LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SOUTHERN SWITCHGEAR LIMITED [REFERRED TO]
ENTERPRISING ENTERPRISES VS. DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE VIII [REFERRED TO]
COMMISSIONER OF INCOME-TAX VS. SHARDA MOTOR INDUSTRIAL LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SAW PIPES LTD. [REFERRED TO]
ENTERPRISING ENTERPRISES VS. DEPUTY COMMISSIONER OF INCOME TAX [REFERRED TO]