LAWS(DLH)-2013-1-165

HARDEEP BAJAJ Vs. ICICI BANK LTD

Decided On January 09, 2013
Hardeep Bajaj Appellant
V/S
ICICI BANK LTD Respondents

JUDGEMENT

(1.) There is a delay of 8 days in filing the Petition.

(2.) For the reasons as stated in the Application, the delay of 8 days in filing the Petition is condoned.

(3.) The Application is allowed.