FOOD INSPECTOR/FOOD SAFETY OFFICER Vs. SANTOSH SHARMA

Referred Judgements :-

GHUREY LAL VS. STATE OF U P [REFERRED TO]
ARULVELU VS. STATE [REFERRED TO]
KANSHI NATH VS. STATE [REFERRED TO]
STATE OF DELHI ADMINISTRATION VS. RAM SINGH [REFERRED TO]
STATE VS. RAMESH CHAND [REFERRED TO]