RAKESH K.CHAUDHARY Vs. N.D.M.C.

JUDGEMENT

(1.) THIS writ petition is filed by one Sh. Rakesh K. Chaudhary, a Teacher in the respondent No. 2/school, namely, N.D.M.C. Navyug School, Peshwa Road, New Delhi, seeking the pay-scale of Rs. 2000-3500 with retrospective effect from the date of his appointment on 08.11.1989.

(2.) THE essential cause of action in the writ petition is the claim of the petitioner to pay-scale of Rs. 2000-3500 instead of the pay-scale of Rs. 1640- 2900 in which the petitioner was appointed. The claim is on the ground that Physics Teachers in Navyug School of the respondent No.1/N.D.M.C. working in the Sarojini Nagar Branch are given pay-scales of Rs. 2000-3500. The petitioner, therefore, in sum and substance states that since he is a Physics Teacher teaching in Navyug School, Peshwa Road, he should get the same pay-scale which a Physics Teacher in the Navyug School, Sarojini Nagar is getting.

(3.) THIS writ petition was argued in detail on 08.04.2013 when the following order was passed: