LEELA SINGH Vs. BAHADUR AND ORS

JUDGEMENT

(1.) The instant appeal was listed for the first time on 02.09.2013 before this Court, when at the request of counsel for the appellant; this matter was adjourned to 09.09.2013.

(2.) On the said date also, at the request of learned counsel for the appellant, the matter was adjourned for today, i.e., 28.10.2013.

(3.) However, notice has not yet been issued in this appeal.