(1.) THE present appeal is directed against the award dated 21st November, 2012 whereby learned Tribunal has awarded compensation for a sum of Rs.17,98,000/ - with interest at the rate of 9% per annum from the date of filing the claim petition till realization.
(2.) VIDE the present appeal, the appellants seek enhancement of the compensation award amount, as noted above.
(3.) TO strengthen his argument, counsel has relied upon the case of Rajesh versus Raj Bir Singh, 2013 (6) SCALE 563 decided on 12th April, 2013, the relevant para reads as under: -