(1.) HEARD learned counsel for the parties.
(2.) THE issue is short. Impugned order is dated March 27, 2001 dismissing OA No.968/2000 filed by the writ petitioner.
(3.) INTER -se, Senior Technical Assistant, there were 4 disciplines : (i) Electrical/Electronic, (ii) Chemical, (iii) Engineering and (iv) Metallurgy.