LAWS(DLH)-2013-1-4

UOI Vs. R.P.S.JAGGI

Decided On January 02, 2013
UOI Appellant
V/S
R.P.S.Jaggi Respondents

JUDGEMENT

(1.) THE respondents succeeded before the Tribunal when OA No.2279/1999 filed by them succeeded with a direction that they be placed in the pay-scale Rs.1640-2900.00 with effect from 01.01.1986 with replacement pay-scale when recommendations of the 6 th Pay Commission were implemented with effect from 01.01.1996.

(2.) ORDER dated January 03, 2001 passed in the instant writ petition while issuing notice to show-cause records that according to learned counsel for the petitioner identical issue was raised in WP(C) No.3091/1999.

(3.) THE short order dated November 26, 2008 makes a reference to an order dismissing W.P.(C) No.102/2001 Mohinder Pal Singh & Ors.v Union of India & Ors.