GENERAL MANAGER, NORTHERN RAILWAYS Vs. BRIJ MOHAN

JUDGEMENT

(1.) Respondents Brij Mohan and Sher Singh are employed as 'Mali' with the Northern Railway. Both of them challenged order dated April 17, 2009 under which a panel of those who had successfully cleared the selection process to be promoted as JE-II/Horticulture was notified, and in which Moti Lal and Piray Lal, both junior to them (and impleaded as private respondents before the Tribunal) found a mention, amongst other candidates.

(2.) OA No.2084/2009 filed by respondent Brij Mohan was allowed by the Tribunal vide order dated August 09, 2010, and following the same, OA No.2951/2009 filed by Sher Singh was allowed by the Tribunal vide order dated September 28, 2010.

(3.) In the 2 captioned writ petitions said two orders dated August 09, 2010 and September 28, 2010 have been challenged.