(1.) THE plaintiff has instituted this suit for recovery of Rs.22,50,000/ - with past, pendente lite and future interest @ 12% per annum till the date of actual realization.
(2.) IT is the case of the plaintiff in the plaint:
(3.) NO replication has been filed by the plaintiff.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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