LAWS(DLH)-2013-11-463

RAUJEEV TANEJA Vs. NCT OF DELHI AND ORS

Decided On November 11, 2013
Raujeev Taneja Appellant
V/S
Nct Of Delhi And Ors Respondents

JUDGEMENT

(1.) Crl.M.A.16999/2013 (Exemption)

(2.) Allowed subject to all just exceptions.

(3.) Crl.M.C. 4733/2013 and Crl.M.A.16998/2013 (Stay)