(1.) Exemption allowed subject to all just exceptions.
(2.) APPLICATION stands disposed of. CRL.M.A.15030/2013.
(3.) NOTICE . Learned counsel for the appellant accepts notice and does not oppose the present application.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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