COMMANDER Vs. BHUPENDERA KARDEAM

JUDGEMENT

(1.) THE writ petition lays a challenge to the order dated January 22, 2002 in Original Application No.303/2000, whereby the Tribunal allowed the Original Application filed by the respondent Nos.1 to 6 herein and set aside the selection of respondent Nos.7 to 13 as Mazdoors.

(2.) THE brief facts are that 24 vacancies of Mazdoors were notified to the Sub Regional Employment Exchange, Kirby Place, Delhi Cant. by the petitioners. Simultaneously an advertisement to this effect was also released in 3 national dailies.

(3.) THE Board was constituted by the petitioner No.1 consisted of Deputy Commander Works Engineers, 2 Assistant Garrison Engineers Technical and 1 Chief D's Man for conducting the recruitment test. An administrative officer was also detailed for preparation of list and production of applications/certificates.